Section 10(1)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

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Union of India - Subsection

Section 10(1)(b) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(b)The period of notice required shall be, -

(i)three months, in the case of confirmed officer or confirmed employee,

(ii)one month, in the case of officer or employee who is on probation.