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[Cites 0, Cited by 0] [Section 6AAE(7)] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(7)(a) in Income Tax Rules, 1962

(a)assessee has not maintained separate books of account for the agricultural extension project or has not got such books of account audited by an accountant in accordance with sub-rule (1);