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[Section 21]
[Entire Act]
State of Himachal Pradesh - Subsection
Section 21(1) in Himachal Pradesh Technical University Act, 2014
| (a) | The Vice-Chancellor | Chairperson; |
| (b) | The Secretary to the Government of HimachalPradesh, Department of Finance or his nominee not below the rankof Special Secretary (Finance) to the Government of HimachalPradesh; | Member; |
| (c) | The Secretary to the Government of HimachalPradesh, Department of Technical Education, Vocational andIndustrial Training or his nominee not below the rank of SpecialSecretary (Technical Education) to the Government of HimachalPradesh; | Member; |
| (d) | Two members of the Board to be nominated by theChairperson of the Board | Member; and |
| (e) | The Finance Officer shall be the ex-officioMember-Secretary of the Finance Committee. | MemberSecretary |