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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(61) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(61)[ State Level Advisory Committee for Co-operative Spinning Mills;] [Inserted by the Tamil Nadu (Prevention of Disqualification) Amendment Act, 1975 (Tamil Nadu Act53of 1975).]