Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Sarais Act, 1867 16. Nothing in Act to apply to certain Sarais .-No part of this Act, except section 8, shall apply to any Sarai which may be under the direct management of the State Government or of any Municipal Committee.
