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[Cites 0, Cited by 0] [Section 166(1)] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(1)(a) in The Navy Act, 1957

(a)conveys or causes to be conveyed into any naval prison or naval detention quarters any arms, tools, or instruments, or any mask or other disguise to facilitate the escape of any prisoner or person undergoing detention, or