Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 3 in The Maharashtra Borstal Schools Rules, 1965 3. Control and management of Borstal school. - Subject to the orders of the Inspector-General of Prisons, the control and management of a Borstal school shall vest in the Principal.
