Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41C] [Entire Act] Union of India - Subsection Section 41C(1) in The Code of Criminal Procedure, 1973 (1)The State Government shall establish a police control room -(a)in every district; and(b)at State level.
