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Himachal Pradesh High Court

Himachal Pradesh State Electricity ... vs . Chet Ram And Another on 5 July, 2022

Bench: Sabina, Satyen Vaidya

Himachal Pradesh State Electricity Board Ltd. vs. Chet Ram and another CWP No.427 of 2021 .

05.07.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the petitioners.

Ms. Meenakshi Sharma, Advocate, for respondent No.1.

CMP No.16207/2021 Learned counsel for the petitioners/non-applicants seeks more time to file reply to the application.

List again on 1.8.2022.

( Sabina ) Judge ( Satyen Vaidya ) July 5, 2022 (KS) Judge ::: Downloaded on - 05/07/2022 20:07:16 :::CIS