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State of Odisha - Section

Section 5 in The Orissa Inland Steam Vessels Rules, 1935

5. Declarations.

- The declaration given by the Surveyor to the owner or master under Section 7 of the Act shall be in Form 3 and shall in every case be accompanied by an abstract of the particulars of the vessel in Form 4, and the Surveyor shall make an accurate copy of both which shall be sent to the Chief Surveyor.