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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rahul Garhwal vs . District Magistrate-Cum-Deputy on 29 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Rahul Garhwal vs. District Magistrate-cum-Deputy Commissioner, Hamirpur, H.P. & others .

CWP No.8322 of 2022 a/w CWP No.2582 of 2023 CWP No.8322 of 2022 29.05.2023 Present: Mr.Bhuvnesh Sharma, Senior Advocate, alongwith Ms.Vishali Lakhanpal, Advocate, for the petitioner.

Mr.Sidharth Jalta, Deputy Advocate General, for respondents Nos.1, 2, 6 and 7-State.

Mr.Shivank Singh Panta, Advocate, for respondent No.3.

Mr.Sanjeev Bhushan, Senior Advocate, alongwith Dr.Lalit K. Sharma, Advocate, for respondent No.4.

Mr.Vir Bahadur Verma, Advocate, for respondent No.5.

CWP No.2582 of 2023

Mr. Sanjay Dutt Vasudeva, Advocate, for the petitioner.

Mr.Sidharth Jalta, Deputy Advocate General, for respondents No.1, 2 and 7.

Mr.Sanjeev Bhushan, Senior Advocate, alongwith Dr.Lalit K. Sharma, Advocate, for respondent No.3.

None for respondents No.4 to 6.

Mr.Shivant Singh Panta, Advocate, for respondent No.8.

Mr.Vir Bahadur Verma, Advocate, for respondent No.9.

CWP No.8322 of 2022

Reply on behalf of respondent No.4 stands filed.

Rejoinder thereto, has also been filed. Rejoinder to the reply on behalf of respondent No.5 has also been filed.

Reply on behalf of respondents No.1, 2, 6 and 7 has not been filed. Instructions on behalf of these respondents be obtained on next date of hearing as to whether reply is required to be filed or not.

List on 01.06.2023.

::: Downloaded on - 30/05/2023 20:31:57 :::CIS

CMP No.6511 of 2023 in CWP No.2582 of 2023 .

As prayed in this application, Deputy Commissioner, Hamirpur, H.P., Reliance Petroleum Ltd. and H.P. State Pollution Control Board, are arrayed as party respondents No.7, 8 and 9 respectively, in this petition.

Amended memo of parties be filed by tomorrow, i.e. 30.05.2023.

r to Application stands disposed of.

CWP No.2582 of 2023

Notice to newly added respondents. Mr.Sidharth Jalta, learned Deputy Advocate General, appears, waives and accepts service of notice on behalf of newly added respondent No.7, Mr.Shivant Singh Panta, learned counsel, on behalf of respondent No.8 and Mr.Vir Bahadur Verma, learned counsel, on behalf of respondent No.9.

Learned counsel for the newly added respondents are directed to have complete instructions in the matter by next date of hearing.

List on 01.06.2023 alongwith CWP No.8322 of 2022.

(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge May 29, 2023 (Purohit) ::: Downloaded on - 30/05/2023 20:31:57 :::CIS