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State of Tamilnadu - Section

Section 12 in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

12. Committee to hold the written tests.

- The written tests shall be held on behalf of the Council by a committee for written test, appointed by the council. This committee shall appoint sufficient number of examiners and invigilators, cause questions to be prepared- and printed, decide the date, time and place of examination, cause the answer papers to be valued, finalise the result and such other works as are deemed necessary for the conduct of the test in a most disciplined and strict manner. It shall also decide on all doubts, disputes, complaints, etc., that may arise in connection with the examination.Annexure IApplication Form for Admission to the Written Test[See Regulation No. 6(b)]I. Name of the applicant (in BLOCK LETTERS).II. Home address in full.III. Age.IV. Sex.V. Father's NameVI. Whether application for registration made to the Council and if so, indicate date of payment of registration fee.VII. Language of choice for the test (Tamil/English)VIII. Date of payment of fee for written test.DeclarationI,............. do hereby solemnly declare that all the particulars given above are correct to the best of my knowledge.Place:Date:Signature of the applicant.[Affix copy of the passport sizephotography with signature on it (need not be attested)].Affix a passport size photograph with signature on it.Should be attested by a Gazette Officeror a Member of the Council.Attested by:Name:DesignationAnnexes IISyllabus[See Regulation No. 9(b)]Anatomy and Physiology