Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 10 December, 2021
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & IA No.13004/2021 , IA Nos.16453/2021,
16455/2021, 16456/2021
SOTKON SP SLU
..... Plaintiff
Through : Ms.Tanya Varma and Ms.Devyani
Nath, Advocates.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through : Mr.Anchit Bhandari and Ms.Ritika
Vohra, Advocates for D-1 to 3.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 10.12.2021
1. List on 22.12.2021.
YOGESH KHANNA, J. DECEMBER 10, 2021 VLD Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:10.12.2021 16:39