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State of Uttar Pradesh - Section

Section 18 in The U.P. Fire (Gazetted Officer) Services Rules, 1984

18. Combined select list.

- If in any year of recruitment appointments are made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates alternately from the lists prepared under Rules 15 and 16, the first name being from the list prepared under Rule 16.