Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 19 in The Indian Red Cross Society (Bengal Branch) Act, 1920 19. Requisition for meetings. - Upon a requisition in writing made by any three members of the Managing Body, the Chairman shall call an extraordinary meeting.
