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Karnataka High Court

High Point Finance Private Limited vs Smt. Suma T. Gowda on 28 June, 2017

Bench: Chief Justice, P.S.Dinesh Kumar

                            1


      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

          DATED THIS THE 28TH DAY OF JUNE, 2017

                        PRESENT

THE HON'BLE MR.SUBHRO KAMAL MUKHERJEE, CHIEF JUSTICE

                          AND

        THE HON'BLE MR.JUSTICE P.S.DINESH KUMAR

     WRIT PETITION NOS.11804-11821 OF 2017 (GM-CON)

BETWEEN

HIGH POINT FINANCE PRIVATE LIMITED
NO.4406/7/8, HIGH POINT IV, NO.45
PALACE ROAD, BANGALORE-560 001
REPRESENTED BY ITS DIRECTOR
SRI SURESH BHATIA
                                          ... PETITIONER

(BY SRI K N PHANINDRA, ADVOCATE)

AND

1.    SMT. SUMA T GOWDA
      W/O SRI H R THIMMAPPA GOWDA
      AGED ABOUT 29 YEARS
      R/O NO.2125, MIG, SAPTAGIRI
      3RD PHASE, 12TH B MAIN ROAD
      YELAHANKA NEW TOWN
      BANGALORE-560 064

2.    SRI R SUDHAKAR
      S/O SRI M RUDRAPATHI
      AGED ABOUT 35 YEARS
      R/O NO.255, SFS 407
      1ST "A" CROSS, 2ND MAIN
      4TH PHASE, YELAHANKA NEW TOWN
      BANGALORE-560 065

3.    SRI SHIVAKUMAR B TADAHAL
      S/O SRI BASAVARAJ S TADAHAL
      AGED ABOUT 29 YEARS
                           2


     R/O NO.252, JANHVI
     22ND MAIN, JUDICIAL LAYOUT
     GKVK POST, BANGALORE-560 065

4.   SRI DEEPAK G S
     S/O SRI A G SRIPADA RAO
     AGED ABOUT 34 YEARS
     R/O NO.413, 27TH CROSS
     JUDICIAL LAYOUT, GKVK POST
     BANGALORE-560 065

5.   SMT. CHANDRIKA G
     W/O SRI DEEPAK G S
     AGED ABOUT 31 YEARS
     R/O NO.413, 27TH CROSS
     JUDICIAL LAYOUT, GKVK POST
     BANGALORE-560 065

6.   MS. SHILPA SHAHLOT
     D/O SRI CHANDAN RAJ SHAHLOT
     AGED ABOUT 40 YEARS
     R/O NO.3, 1ST MAIN ROAD
     SOMESHWARA NAGAR, GKVK POST
     CHIKKABOMMANSANDRA
     YELAHANKA, BANGALORE-560 065

     PRESENTLY R/AT NO.2326
     2ND FLOOR, MIG 3RD STAGE
     5TH "B" MAIN
     YELAHANKA NEW TOWN
     BANGALORE-560 064

7.   SRI LAKSHMANAN A R
     S/O SRI RAMALINGAM A
     AGED ABOUT 37 YEARS
     R/O NO.78A, NORTH PORTION
     SOMESHWARANAGAR
     CHIKKABOMMANSANDRA
     YELAHANKA
     BANGALORE-560 065

     PRESENTLY RESIDING AT J-5,
     605, PROVIDENT WELWORTH CITY
     MARASANDRA, DODDA TUMAKURU POST
     YELAHANKA, DODDABALLAPUR ROAD
     BANGALORE-561 203
                            3



8.   COL. G D VASHISHTA
     S/O SRI BHAGI RATH
     AGED ABOUT 55 YEARS
     R/O NO.E-2, DGQA
     OFFICERS ENCLAVE
     J.C. NAGAR
     BANGALORE-560 006

     PRESENTLY R/AT HOUSE 15/4
     TOC, OPP:THOMAS BAKERY
     ST. JOHNS CHURCH ROAD
     BANGALORE-560 005

9.   SRI SUKUMAR NATARAJAN
     S/O SRI M K NATARAJAN
     AGED ABOUT 46 YEARS
     R/O FLAT SB-21, VIJAYA ENCLAVE
     SUNDER RAM SHETTY NAGAR
     BRM 4TH STAGE
     BANGALORE-560 064

     PRESENTLY RESIDING AT
     NO.B-203, RENAISSANCE EXOTICA
     JAKKUR PLANTATION
     YELAHANKA HOBLI
     BANGALORE-560 064

     PRESENTLY R/AT FLAT NO.A-102
     VERACIOUS VANI VILAS
     YELAHANKA, BANGALORE-560 064

10. SMT. SANGEETHA SUKUMAR
    W/O SRI SUKUMAR NATARAJAN
    AGED ABOUT 46 YEARS
    R/O FLAT SB-21, VIJAYA ENCLAVE
    SUNDER RAM SHETTY NAGAR
    BRM 4TH STAGE
    BANGALORE-560 064

     PRESENTLY RESIDING AT
     NO.B-203, RENAISSANCE EXOTICA
     JAKKUR PLANTATION
     YELAHANKA HOBLI
     BANGALORE-560 064
                          4


    PRESENTLY R/AT FLAT NO.A-102
    VERACIOUS VANI VILAS
    YELAHANKA, BANGALORE-560 064

11. SRI ARUN KUMAR APPU
    S/O SRI M S APPU
    AGED ABOUT 38 YEARS
    R/O FLAT NO.504, BLOCK 10
    UNITECH HERITAGE APARTMENT
    NEAR ANANTHPUR GATE
    DODDABALLAPUR ROAD
    YELAHANKA POST
    BANGALORE-560 064

12. SRI N RAMESH
    S/O LATE SRI M NARAYANA NAIK
    AGED ABOUT 59 YEARS
    R/O HOUSE NO.1227
    NEW MANJUNATHA LAYOUT
    2ND MAIN ROAD
    RAMAMURTHY NAGAR
    BANGALORE-560 016

13. SMT. G SOUMYA
    W/O SRI N RAMESH
    AGED ABOUT 46 YEARS
    R/O HOUSE NO.1227
    NEW MANJUNATHA LAYOUT
    2ND MAIN ROAD
    RAMAMURTHY NAGAR
    BANGALORE-560 016

14. SMT. A KAMALA
    W/O SRI K PRAKASH
    AGED ABOUT 60 YEARS
    R/O NO.205, PALM COURT
    GARDEN ESTATE, YELAHANKA
    BANGALORE-560 064

15. SRI K PRAKASH
    S/O SRI R KRISHNA RAO
    AGED ABOUT 63 YEARS
    R/O NO.205, PALM COURT
    GARDEN ESTATE, YELAHANKA
    BANGALORE-560 064
                             5


16. SRI SRIRAM MARUWADA
    S/O SRI HARIRAO M
    AGED ABOUT 40 YEARS
    R/O NO.165/14
    MAHALAKSHMI LAYOUT
    12TH CROSS, 2ND FLOOR
    BANGALORE-560 086

    PRESENTLY RESIDING AT
    NO.17, 2ND CROSS, JUDICIAL LAYOUT
    RMV 2ND STAGE, SANJAYNAGAR
    BANGALORE-560 094

17. SRI PRASHANTH V
    S/O SRI V GOPINATHAN
    AGED ABOUT 40 YEARS
    R/O VRINDHAVAN KACHERI POST
    YEDACHERI, KOZIKODE-673 502
    #NO.42/1, MANJUNATH BUILDING
    6TH CROSS, LAW COLLEGE ROAD
    SANTHOSHI NAGAR
    ATTUR, YELAHANKA
    BANGALORE-560 064

    PRESENTLY RESIDING AT NO.21
    DOOR NO. 101, 1ST FLOOR
    7TH CROSS, MATHRU LAYOUT
    YELAHANKA NEW TOWN
    BANGALORE-560 064

18. SRI R AMBARISHA
    S/O SRI G RAGHOTHAMAN
    AGED MAJOR
    REP BY POWER OF ATTORNEY HOLDER
    SRI G RAGHOTHAMAN
    R/O 506/1, 11 "B" CROSS
    4TH MAIN, 3RD BLOCK
    BEL LAYOUT, VIDYARANYAPURA
    BANGALORE-560 097

19. SRI MANOJ MOHAN KODAGALI
    S/O SRI MOHAN GURURAO KODAGALI
    AGED ABOUT 37 YEARS
    R/O NO.70, GROUND FLOOR
    RAJAJINAGAR "R" BLOCK
    BANGALORE-560 010
                          6



20. SMT. VALLURI VEERA VENI
    W/O SRI REDDY SATISH KUMAR
    AGED ABOUT 38 YEARS
    REPRESENTED BY HER
    POWER OF ATTORNEY HOLDER
    MR. REDDY BAPI RAJU
    S/O LATE SRI REDDY SATYAM
    AGED ABOUT 78 YEARS
    R/O H.NO.562, A SECTION
    7TH "A" MAIN ROAD
    YELAHANKA NEW TOWN
    BANGALORE-560 106

21. SRI REDDY S S
    S/O SRI R BAPI RAJU
    AGED MAJOR
    R/O NO.402, RAIL WHEEL FACTORY
    WEST COLONY, YELAHANKA
    BANGALORE-560 064

22. SRI SHARANABASAVA K. MATH
    S/O SRI KASAYYA GURULINGAYYA MATH
    AGED ABOUT 66 YEARS
    REP BY HIS POWER OF ATTORNEY HOLDER
    R/O NO.2-911/1/2/45
    PRASHANTHA NAGAR (A)
    RAJAPUR, SHAHBAD MAIN ROAD
    GULBARGA-585 105

23. SRI KASAYYA GURULINGA MATH
    S/O SRI GURULINGAYYA MATH
    AGED MAJOR
    R/O NO.2-911/1/2/45
    PRASHANTHA NAGAR (A)
    RAJAPUR, SHAHBAD MAIN ROAD
    GULBARGA-585 105

24. M/S. WATER FRONT DEVELOPERS
    REPRESENTED BY ITS MANAGING PARTNER
    OFFICE NO.4406/7/8, HIGH POINT IV
    NO.45, PALACE ROAD
    BANGALORE-560 001

25. M/S. ETERNITY DEVELOPERS
    REPRESENTED BY ITS DIRECTORS
                              7


    MR. AVINASH PRABHU & DHEERAJ PRABHU
    REGISTERED OFFICE NO.11, HAYES ROAD
    BANGALORE-560 025

26. MR. ASHWIN PAI
    S/O MR. SATHISH PAI
    AGED ABOUT 32 YEARS, NO.10/1
    LAKSHMINARAYANA COMPLEX
    PALACE ROAD, BANGALORE-560 001
                                          ... RESPONDENTS

(BY SRI C M POONACHA, ADVOCATE FOR R-1, 2, 3, 4 5, 6, 8,
 9, 10, 12, 13, 15, 16, 17, 18, 19, 21, 22 & 23;
R-7, 11, 14, 20, 24, 25 & 26 ARE SERVED & UNREPRESENTED)

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE COMMON ORDER DATED 10.02.2017 PASSED BY
THE KARNATAKA STATE CONSUMER DISPUTES REDRESSAL
COMMISSION, BANGALORE, IN EXECUTION APPLICATION
NOS.10, 11 TO 22, 26, 27, 30, 32 AND 33 OF 2016 VIDE
ANNEXURE-A AND ALL FURTHER PROCEEDINGS THERETO
AND ETC.,

     THESE WRIT PETITIONS COMING ON FOR ORDERS THIS
DAY, CHIEF JUSTICE MADE THE FOLLOWING:

                          ORDER

There are certain allegations against the Members of the Karnataka State Consumer Disputes Redressal Commission (for short 'the Commission'), which we propose not to deal with inasmuch as the parties have agreed to have the matter reconsidered by the Commission.

2. Therefore, by consent of the parties, the order impugned dated February 10, 2017, allowing the application for addition of parties is set aside and we request the 8 Commission to consider the said application afresh, uninfluenced by its earlier observations, as expeditiously as possible.

3. The writ petitions stand disposed of.

4. In view of the disposal of the writ petitions, the pending interlocutory applications do not survive for consideration and are, also, disposed of.

5. We make no order as to costs.

Sd/-

CHIEF JUSTICE Sd/-

JUDGE bkv