Section 2(c) in The Punjab Land Preservation Act, 1900
(c)the expressions "tree", "timber", "forest-produce" and "cattle" respectively shall have the meanings severally assigned thereto in section 2 of the Indian Forest Act, [l927] [Substituted for the figures '1878' by Punjab Act 4 of 1944, section 3(b). See the Indian Forest Act, 1927 (16 of 1927), section 2.];
