Calcutta High Court (Appellete Side)
Bma Stainless Ltd. & Anr vs State Of West Bengal & Ors on 4 December, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
1
15 04.12.2017
CHC Ct. No.24 M.A.T. 1437 of 2017
BMA Stainless Ltd. & anr.
Vs.
State of West Bengal & ors.
Mr. Rajesh Kumar Gupta,
Mr. Parag Chaturvedi
...for the appellants
Mr. Tapan Mukherjee, Ld. AGP
Mr. Prithu Dudharia
...for the State
Mr. Ayan Banerjee
...for respondent nos.3, 4 & 5
Accommodation is prayed for on behalf of the appellants.
Let this matter be listed on 12th December, 2017.
(Aniruddha Bose, J.) (Arindam Sinha, J.) 2