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Calcutta High Court (Appellete Side)

Bma Stainless Ltd. & Anr vs State Of West Bengal & Ors on 4 December, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                            1




15    04.12.2017

CHC   Ct. No.24                     M.A.T. 1437 of 2017

                                  BMA Stainless Ltd. & anr.
                                             Vs.
                                 State of West Bengal & ors.


                        Mr. Rajesh Kumar Gupta,
                        Mr. Parag Chaturvedi
                                           ...for the appellants

                        Mr. Tapan Mukherjee, Ld. AGP
                        Mr. Prithu Dudharia
                                            ...for the State

                        Mr. Ayan Banerjee
                                                ...for respondent nos.3, 4 & 5

Accommodation is prayed for on behalf of the appellants.

Let this matter be listed on 12th December, 2017.

(Aniruddha Bose, J.) (Arindam Sinha, J.) 2