Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1) in The Coal Mines Regulations, 2017

(1)No person shall cut or remove coal from or in the vicinity of any place unless it is his authorised working place.