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[Cites 0, Cited by 0] [Section 541(2)] [Section 541] [Entire Act]

Union of India - Subsection

Section 541(2)(a) in The Companies Act, 1956

(a)such books of accounts as are necessary to exhibit and explain the transactions and financial position of the business of the company, including books containing entries made from day to day in sufficient detail of all cash received and all cash paid; and