Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960 (i)"tonnage deck" in the case of decked vessels, means the uppermost continuous deck having permanent means of closing the openings on deck;
