Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(7)] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(7)(a) in The Rajasthan Value Added Tax Rules, 2006 (a)the word "invoice" in bold letters at the top at any prominent place;