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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(6) in Statutes of the Homoeopathy University, Jaipur, 2011

(6)The President may, from time to time, authorize the Provost with any special responsibilities as he may deem appropriate. The Provost may hold special or general inquiries into any situation involving the conduct of any employee or teacher of the University causing or likely to cause breach of the peace and order in the University campus.