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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(1)(b) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(b)the conditions, mode of appointment or duties of examiners or the conduct or standard of examinations or any course of study;