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Bengal Presidency - Section

Section 8 in The Bengal Opium Smoking Act, 1932

8. Presumption from presence of prepared opium, etc., in certain places.—

If any prepared opium or any apparatus used for smoking, or in the manufacture of, prepared opium is found in any place where two or more persons, whether registered or not, are assembled, it shall be presumed until the contrary is proved that the place is used, and that the persons are present in such place, for the purpose of smoking prepared opium.