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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(i) in A.P. Farmers Organisation Rules, 1997

(i)One month before the onset of the Kharif season, the Project Committee shall, subject to such directions as may be given by government from time to time, work out the anticipated inflows and existing availability in the reservoir and work out the water allocation to all the Dist ributory Committees; the Distributory Committees intern shall allocate the water made available to water users association in its jurisdiction: