Bombay High Court
Pr. Commissioner Of Income Tax-13, ... vs Rishabhdev Technocable Ltd on 6 January, 2020
Author: M.S.Karnik
Bench: Nitin Jamdar, M.S.Karnik
39. itxa 1330-17.doc
DDR
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.1330 OF 2017
Pr. Commissioner of Income Tax-13, Mumbai ..Appellant
vs.
Rishabhdev Technocable Ltd. ..Respondent
...........
Mr. Akhileshwar Sharma for appellant.
...........
CORAM : NITIN JAMDAR &
M.S.KARNIK, JJ.
DATE : 6 JANUARY 2020 P.C.:-
Learned counsel for the Appellant seeks time to give notice to the Respondents and file affidavit of service. Stand over to 3 February 2020.
(M.S.KARNIK, J.) (NITIN JAMDAR, J.) Digitally signed by Diksha Diksha Rane Date:
Rane 2020.01.08 13:35:16 +0530 /1