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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

NCT Delhi - Subsection

Section 85(6)(vi) in Delhi Motor Vehicles Rules, 1993

(vi)in the case of goods carried in a stage carriage, the number of trips and the distance when goods were carried in addition to passengers and in the latter case the number of the seats available for passengers.