Section 17A in The Orissa Homoeopathic Regulations, 1972
17A. [ [Omitted vide Orissa Gazette Part-VII/8.8.1972.]
In case of refusal by a lecturer teaching a subject to be the internal examiner without any valid grounds, such refusal shall be deemed to be gross misconduct and such latches to be reported to the Government management of the institution for necessary action.]
