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[Cites 0, Cited by 6] [Entire Act]

State of Maharashtra - Section

Section 317 in The Mumbai Municipal Corporation Act, 1888

317. Commissioner may permit booths, etc., to be erected on streets on festivals.

- With the concurrence of the Police Commissioner, the Commissioner may grant a written permission for the temporary erection of a booth and any other such structure on any street on occasions of ceremonies and festivals.Provisions concerning execution of works in or near to streets