Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Gujarat - Subsection Section 16(3)(d) in Gujarat Value Added Tax Rules, 2006 (d)dealer has furnished the returns for the period up to the 31st March 2006 in accordance with the provisions of the earlier law,