Supreme Court - Daily Orders
Dhanraj N. Asawani vs Amarjeetsingh Mohindersingh Basi on 21 March, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.9 COURT NO.1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1715/2022
(Arising out of impugned final judgment and order dated 16-11-2021
in WP No. 4134/2019 passed by the High Court Of Judicature At
Bombay)
DHANRAJ N. ASAWANI Petitioner(s)
VERSUS
AMARJEETSINGH MOHINDERSINGH BASI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.26839/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.26840/2022-EXEMPTION FROM
FILING O.T. IA No. 135991/2022 – INTERVENTION/IMPLEADMENT IA
No.122385/2022 - INTERVENTION/IMPLEADMENT)
WITH
SLP(Crl) No. 2246/2022 (II-A)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
34515/2022 FOR EXEMPTION FROM FILING O.T. ON IA 34517/2022 FOR
impleading party ON IA 135970/2022)
Date : 21-03-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Abhay Anil Anturkar, Adv.
Mr. Dhruv Tank, Adv.
M/S. Dr. R.r. Deshpande And Associates, AOR
Signature Not Verified
Digitally signed by
For Respondent(s)
GULSHAN KUMAR
ARORA
Date: 2023.03.21
Mr. Sunil Fernandes, Adv.
16:53:11 IST
Reason: Ms. Nupur Kumar, AOR
Ms. Priyansha Sharma, Adv.
2
Mr. Divyansh Tiwari, Adv.
Mr. V. Giri, Sr. Adv.
Mr. Deepak Nargolkar, Sr. Adv.
Mr. Shantanu Phanse, Adv.
Mr. Shrirang Verma, Adv.
Mr. Sudhanva Bedekar, Adv.
Mr. Soumik Ghosal, AOR
Mr. Gaurav Singh, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Sunil Fernandes, Adv.
Ms. Nupur Kumar, AOR
Ms. Priyansha Sharma, Adv.
Mr. Divyansh Tiwari, Adv.
Mr. Huzefa Amadhi, Sr. Adv.
Mr. Abhishek Bharti, Adv.
Mr. Aarti Mahto, Adv.
Ms. Aarti Mahto, Adv.
Mr. Balaji Srinivasan, AOR
Ms. Ankita Chaudhary, AOR
Mr. Niraj Kaul, Sr. Adv.
Mr. R. Basant, Sr. Adv.
Mr. Prashant Shrikant Kenjale, AOR
Mr. Naresh Shamnani, Adv.
Ms. Minal Chanchlani, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 The order of this Court dated 29 April 2022 records that Mr Sunil Fernandes, counsel appeared on behalf of the first respondent and waived service. 2 Mr Sunil Fernandes, counsel states that this part of the order seems to be an inadvertent error as he is appearing on behalf of an intervener, Sagar 3 Suryavanshi.
3 In the circumstances, issue fresh notice to the first respondent. 4 Dasti service, in addition, is permitted.
5 List the Petitions on 18 July 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR