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State of Odisha - Section

Section 26 in The Orissa Registration Rules, 1988

26. Documents sent by post or messenger.

- A document, other than those referred to under Section 88 shall not be accepted for registration if transmitted by post. A document referred to under Sub-section (2) of Section 88 may be presented through a messenger with a covering letter signed by the Government Officer or other person referred to under Sub-section (1).