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Supreme Court - Daily Orders

Additional Director General ... vs Suresh Kumar And Co. Impex Pvt. Ltd. on 8 September, 2022

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.9                                 COURT NO.12                  SECTION XVII-A

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   11339-11342/2018

     ADDITIONAL DIRECTOR GENERAL ADJUDICATION, DIRECTORATE OF REVENUE
     INTELLIGENCE                                     Appellant(s)

                                                       VERSUS

     SURESH KUMAR AND CO. IMPEX PVT. LTD. & ORS.                             Respondent(s)


     ( IA No. 96057/2019 - AMENDMENT OF APPEAL / PETITION / I.A.
      IA No. 161767/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

(IA No. 161766/2018 - STAY APPLICATION) Date : 08-09-2022 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE J.K. MAHESHWARI For Appellant(s) Mr. Vikramjit Banerji, ASG Mr. M.K.Maroria, AOR Ms. Nisha Bagchi, Adv Ms. Nachiketa Joshi, Adv Mr. Siddhartha Sinha, Adv. Mr. Abhishek M., Adv. Ms. Janhvi Prakash, Adv. Mr. Raman Yadav, Adv. Mr. Kartik Dey, Adv.
Mr. Digvijay Dam, Adv Mr. Raj Bahadur Yadav, AOR Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. Amit K. Nain, AOR UPON hearing the counsel the Court made the following O R D E R Not taken up.
Signature Not Verified Digitally signed by SONIA BHASIN Date: 2022.09.10
List after two weeks.
16:48:21 IST Reason:
(SONIA BHASIN) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER(NSH)