Supreme Court - Daily Orders
Additional Director General ... vs Suresh Kumar And Co. Impex Pvt. Ltd. on 8 September, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.9 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11339-11342/2018
ADDITIONAL DIRECTOR GENERAL ADJUDICATION, DIRECTORATE OF REVENUE
INTELLIGENCE Appellant(s)
VERSUS
SURESH KUMAR AND CO. IMPEX PVT. LTD. & ORS. Respondent(s)
( IA No. 96057/2019 - AMENDMENT OF APPEAL / PETITION / I.A.
IA No. 161767/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
(IA No. 161766/2018 - STAY APPLICATION) Date : 08-09-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE J.K. MAHESHWARI For Appellant(s) Mr. Vikramjit Banerji, ASG Mr. M.K.Maroria, AOR Ms. Nisha Bagchi, Adv Ms. Nachiketa Joshi, Adv Mr. Siddhartha Sinha, Adv. Mr. Abhishek M., Adv. Ms. Janhvi Prakash, Adv. Mr. Raman Yadav, Adv. Mr. Kartik Dey, Adv.
Mr. Digvijay Dam, Adv Mr. Raj Bahadur Yadav, AOR Mr. B. Krishna Prasad, AOR For Respondent(s) Mr. Amit K. Nain, AOR UPON hearing the counsel the Court made the following O R D E R Not taken up.Signature Not Verified Digitally signed by SONIA BHASIN Date: 2022.09.10
List after two weeks.16:48:21 IST Reason:
(SONIA BHASIN) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER(NSH)