Section 10(1)(b) in The Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984.

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State of West Bengal - Subsection

Section 10(1)(b) in The Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984.

(b)where a declaration has been made under sub-section (1) of section 7, vest, on and from the date of such declaration, in the new Government company specified therein; or

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State of West Bengal - Subsection

Section 10(1)(b) in The Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984.