Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttar Pradesh - Subsection Section 50(1) in The U.P. Homoeopathic Medicine Act, 1951 (1)No suit or other legal proceeding shall lie against the State Government in respect of an act done in the exercise of the powers conferred by this Act.
