Punjab-Haryana High Court
Gulab Kaur And Others vs Punjab State And Others on 8 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1211 OF 2002 (O &M)
( L.A.C. NO. 35 OF 1998)
Gulab Kaur and others
...............Appellants
Versus
Punjab State and others
................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. J.J. Kaur, Advocate for the landowners.
Mr. Yatinder Sharma, Deputy Advocate General, Punjab.
Mr. Indresh Goel, Advocate for PSIEC.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.
(RAJESH BINDAL) JUDGE 8.4.2011 A.Gupta