Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Punjab - Subsection Section 171(5) in Punjab Municipal Act, 1911 (5)This section shall not take effect in any municipality until it has been specially extended thereto by the State Government, of its own motion or at the request of the committee.
