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[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Kerala - Subsection

Section 43(3)(iv) in A.P.J. Abdul Kalam Technological University Act, 2015

(iv)No Statute providing for the conditions for, or procedure relating to the affiliation of private colleges shall be passed by the Board of Governors without the previous approval of the Government;