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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1)(a) in The M.P. Vat Act, 2002

(a)collects any amount by way of tax in contravention of the provisions of Section 12 or sub-section (1) of Section 35; or