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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(6) in Kerala University of Fisheries and Ocean Studies Act, 2010

(6)The University may have such other funds as may be prescribed.(7 The General fund, the foundation fund and other funds of the University shall be managed according to provisions laid down in the Statutes.