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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Mines Rules, 1955

(f)"manager" includes Mine Superintendent who is appointed by the owner or agent of mine under section 17 of the Act and as such, responsible for the control, management, [supervision] [ Inserted by G.S.R. 1886, dated 14.12.1965.] and direction of a mine;