Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(5) in Utkal University of Culture Act, 1999

(5)The Dean of each faculty shall be responsible for the due observance of the Statutes and Regulations and in guiding the deliberations of the Faculty.