Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 125B in Maharashtra Factories Rules, 1963 125B. The occupier of every factory shall submit returns, application for registration, renewal of registration certificate, application for exemption, notices or any other application or documents electronically.
