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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Bombay Presidency - Subsection

Section 68(1) in The Bombay University Act, 1974

(1)There shall be a Library Committee for administering, organising and maintaining the Library of the University consisting of -
(i)the Vice-Chancellor - ex officio Chairman;
(ii)three Deans of Faculties nominated by the Vice-Chancellor;
(iii)three Heads of University Departments nominated by the Vice-Chancellor; .
(iv)two Teachers nominated by the Executive Council;
(v)the Registrar; and
(vi)the Librarian - ex officio Secretary.