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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(10) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(10)Three teachers of the Vishwa Vidyalaya who are members of the Academic Council under clause (v) of sub-section (1) of Section 28;