Delhi High Court - Orders
Ram Kishan vs M/S Emaar Mgf Constructions Pvt Ltd on 24 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 197/2019
RAM KISHAN ..... Petitioner
Through: Mr. Anurag Sharma and Ms. Rabiya
Thakur, Advocates
versus
M/S EMAAR MGF CONSTRUCTIONS PVT LTD..... Respondent
Through: Mr. Arjun Jain, Ms. Anushree Narain
and Mr. Mayank Srivastava,
Advocates
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. Mr. Arjun Jain enters appearance on behalf of the respondent and seeks a short accommodation to file the reply after inspecting the record.
2. Respondent is permitted to file reply to the present petition within six weeks from today.
3. Rejoinder thereto, if any, be filed within four weeks thereafter.
4. List for consideration on 19.09.2023 TUSHAR RAO GEDELA, J MAY 24, 2023/ms This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:06:54