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State of Rajasthan - Section

Section 27 in The Rajasthan Brewery Rules, 1972

27. Instruments to be supplied.

- The officer-in-charge shall place indent on the Excise Commissioner through the District Excise Officer for instruments, such as Saccharometers and thermometers, as are necessary and will maintain an account thereof in Form R.B. 5. He will be responsible for their safe custody, and if any instrument is broken or lost for want of proper care, he may be required to make good such loss or damage.