Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 56 in Reductions and Remissions (Andhra Pradesh) 56. Certificate of shares of the Reserve Bank of India. (No. B-1 to B-27942.C-1 to C-23890, D-1 to D-23000, M-1 to M-14000 and R-1 to R-3157, dated 26th March, 1935).
