Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 19 in Jammu and Kashmir Kerosene Oil (Licensing) Order, 2016 19. Power to relax. - The Government may relax any of the conditions mentioned above, if it deems fit and in the interest of public at large.
